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Union of India - Section

Section 31 in The Quality Of Service Of Broadband Service Regulations, 2006

31. The Packet Loss and Latency parameters proposed are for wired Broadband access network only having Optical Fibre Technologies, Digital Subscriber Lines (DSL) on copper loop and Cable TV Network in the access network and terrestrial media in the national backbone. For the broadband wireless access (BWA), since the technology is evolving and implementation is at the nascent stage, no benchmark for packet loss and latency is proposed. The Authority would revisit this issue later.