Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] Union of India - Subsection Section 54(2)(c) in The National Housing Bank Act, 1987 (c)the salaries and allowances and other terms and conditions of service of the Presiding Officers of the Appellate Tribunal under section 36-N; and