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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(e) in The Najafgarh Marketing Committee Bye-Laws, 2004

(e)"Committee" means the Najafgarh Agricultural Produce Marketing Committee, Delhi and shall include the successive marketing committees, as the case may be, for the market area within which the marketing of notified agricultural produce is regulated;