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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(2) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(2)No person shall be allowed to cross subsequent efficiency bar unless he is found to have continued to work with ability and his integrity is certified.