Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 40 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 40. Marking of vehicle. - All vehicles shall be conspicuously marked on the vessel to show the product which is being carried.
