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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Punjab - Subsection

Section 179(2) in The Punjab Panchayati Raj Act, 1994

(2)The provisions of Section 116 of this Act relating to the proceedings for holding meeting of the Panchayat Samitis shall mutatis mutandis apply in relation to the meeting of the Zila Parishads.