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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3) in The Uttarakhand Co-operative Service Rules, 2016

(3)Deputy Registrar.- By promotion on the basis of seniority subject to the rejection of unfit from amongst substantively appointed Assistant Registrars, who have completed five yeas service as such in the post on the first day of the years of recruitment.