Section 63(7)(b) in The M.P. Nagarpalika Nirvachan Niyam, 1994

[Cites 0, Cited by 0] [Section 63(7)] [Section 63] [Entire Act]

(b)after making his vote on the E.D. ballot paper, the voter shall enclose the ballot paper in the smaller (inner) envelope in Form 19-A;

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