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Madhya Pradesh High Court

D.K. Verma vs The State Of M.P. on 24 January, 2024

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 6195 of 2003 (D.K. VERMA Vs THE STATE OF M.P.) Dated : 24-01-2024 Shri Vijay Kumar Patwari, learned counsel for the petitioner.

Ms. Geetanjali Chaurasia, learned counsel for the State.

Matter is to be heard finally as earlier it was decided finally on 18.01.2005, which order has been reversed by the Division Bench in W.A. No.36 of 2009 vide order dated 25.09.2023 and the matter is remanded back to this Court.

Counsel for the State is directed to argue the matter as the age of the petitioner is around 69 years and the petition is pending since last 20 years.

Let the matter be listed in the week commencing 26.02.2024, in the final hearing list.

(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 1/24/2024 6:36:26 PM