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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4)(g) in Statutes of the Jodhpur National University, Jodhpur, 2010

(g)to consider reports and proposals from the various Departments of the School, including those on creation, abolition or reallocation of academic posts and forward them to the Academic Council with its own recommendations;