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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in Statutes of the Jodhpur National University, Jodhpur, 2010

(4)Subject to the control and direction of the Academic Council, of the Board of Studies of a School shall have the following powers and functions, namely :-
(a)to regulate the teaching and research work in the various disciplines assigned to the School with a view to ensuring standards of excellence;
(b)to promote interdisciplinary teaching and research between the various Departments within the School and in coordination with other Schools;
(c)to consider the programmes of study and research of the various Departments of the School;
(d)to develop programmes of study and research at School level, and/or at inter-School level wherever possible;
(e)to develop, periodically review, and recommend to the Academic Council programmes of study and research, and syllabi for different examinations, in consultation with various Departments of the School;
(f)to consider and recommend to the Board of Advanced Study and Research of the University proposals for registration of research topics for the M.Phil/Ph.D. programmes of the School;
(g)to consider reports and proposals from the various Departments of the School, including those on creation, abolition or reallocation of academic posts and forward them to the Academic Council with its own recommendations;
(h)to develop and recommend to the Academic Council, schemes and methods for improvement of standards of teaching and research; and
(i)to consider/take action on any matter referred to the Board by the Academic Council or by the Board of Advanced Study and Research.
Chapter-3 Appointment, Terms and Conditions of Service, Powers and Functions of Officers of the University