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[Cites 0, Cited by 0] [Section 13D(1)] [Section 13D] [Entire Act]

State of Meghalaya - Subsection

Section 13D(1)(d) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(d)within specified time any building or other property specified in the order shall be destroyed or rendered useless; and may do any other act involving interference with private rights of property which is necessary for any of the purpose aforesaid.