Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1) in Tamil Nadu Palm Products Development Board Act, 1993

(1)No suit, prosecution or other legal proceeding shall lie against the President, Vice-President, Chief Executive Officer or any other member or person in the employment of the Board for anything which is, in good faith, done or intended to be done, in pursuance of this Act.