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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)The Returning Officer shall provide at each polling station sufficient number of ballot boxes, copies of the relevant electoral roll, ballot papers, instruments for stamping the distinguishing mark on ballot papers and articles necessary for electors to mark the ballot papers.