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State of Rajasthan - Section

Section 46 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

46. Arrangement at polling stations.

(1)There shall be separate polling stations for each electoral college. Outside the polling station of an electoral college, the description of the electoral college shall be displayed prominently. Copy of the list of contesting candidates from the electoral college shall also be displayed.
(2)At each polling station, there shall be set up one or more voting compartments in which electors can record their votes screened from observation.
(3)The Returning Officer shall provide at each polling station sufficient number of ballot boxes, copies of the relevant electoral roll, ballot papers, instruments for stamping the distinguishing mark on ballot papers and articles necessary for electors to mark the ballot papers.