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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

(d)"dental college" means any institution, college or a body by whatever name called, in which a person may undergo a course of study or training which will qualify him for the award of any recognised dental qualification.