Himachal Pradesh High Court
Narain Chand vs . Vijay Chander & Ors. on 2 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Narain Chand vs. Vijay Chander & Ors.
RSA No. 317 of 2012 .
02.04.2022 Present: Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for the appellant.
Ms. Rinki Kashmiri, Advocate, vice Mr. Janesh Gupta, Advocate, for the respondents.
CMP No. 3402 of 2022 Heard. Taking into consideration the peculiar facts and circumstances of the case, the application for early hearing is allowed. Application stands disposed of.
rRSA No. 317 of 2012 List for final hearing on 07.07.2022.
(Tarlok Singh
Chauhan)
Judge
April 2, 2022
(sanjeev)
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