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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Dibrugarh University Act, 1965

(1)The Chancellor, he Vice-Chancellor, the Rector and the members of the Court, the Executive Council, an the Academic Council, so long as they continue to hold such office or membership shall constitute a body corporate by the name of "The Dibrugarh University."