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State of Kerala - Section

Section 36 in Kerala Agricultural University Act, 1971

36. The Director of Extension.

(1)There shall be a Director of Extension who shall be a whole-time salaried office of the University.
(2)The Director of Extension shall be appointed by the Executive Committee in accordance with the statutes.
(3)The salary and allowances and other conditions of service of the Director of Extension shall be such as may be prescribed.
(4)The Director of Extension shall be responsible for the agricultural extension education programme as set forth in section 40.
(5)The Director of Extension shall exercise such powers and perform such duties as may be conferred or imposed on him by the statutes.