Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 36] [Entire Act] State of Kerala - Subsection Section 36(1) in Kerala Agricultural University Act, 1971 (1)There shall be a Director of Extension who shall be a whole-time salaried office of the University.
