Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(3) in Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952 (3)It shall come into force on such date as the Government may, by notification in the [Official Gazette] [Substituted for 'Jarida' by A.P.A.O. 1957.] appoint in this behalf.
