(1)This Act may be called [the Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952.] [Substituted for short title by Andhra Pradesh Act No. IX of 1961.](2)It extends to the whole of [the Telangana area of the State of Andhra Pradesh.] [Substituted for the Hyderabad area of the State of Andhra Pradesh' by Andhra Pradesh Act No. IX of 1961.](3)It shall come into force on such date as the Government may, by notification in the [Official Gazette] [Substituted for 'Jarida' by A.P.A.O. 1957.] appoint in this behalf.
