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[Cites 0, Cited by 0] [Section 108ZN(17)] [Section 108ZN] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZN(17)(i) in Jammu and Kashmir Panchayati Raj Rules, 1996

(i)Immediately after the voting is over, the Presiding Officer shall in the presence of the members present, open the box containing the ballot papers, count them and record the number thereof in a statement.