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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(3)Materials. -
(i)The choice of materials for construction shall be determined by the ground conditions, loading and detailed design constructions.
(ii)The materials may be of -
(a)brick-work masonry;
(b)re-in forced concrete; or
(c)steel plate, steel pipe or structural steel.