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State of Punjab - Section

Section 34 in The Punjab Capital (Development and Regulation) Building Rules, 1952

34. Numbering of buildings.

- Each building shall bear a number in accordance with the type designs which shall be made available by the Chief Administrator and shall bear no other number.[35. Dust Bin. - Every person who erects or re-erects a building, shall provide a dust bin which shall conform in size, shape, specifications and to a type of design to be made available by the Chief Administrator.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]