Supreme Court - Daily Orders
Mahima Gupta @ Jyotishacharya Mahima ... vs Himanshu Gupta on 10 August, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(s)(Civil) No(s). 522/2023
MAHIMA GUPTA @ JYOTISHACHARYA MAHIMA GUPTA
Petitioner(s)
VERSUS
HIMANSHU GUPTA Respondent(s)
ORDER
Heard learned counsel for the parties. On perusal of the records, we consider it appropriate to transfer HMA No.04/2023 titled as “Himanshu Gupta Vs. Mahima Gupta @ Jyotishacharya Mahima Gupta” pending before the Principal Judge, Family Court Dehradun, Uttarakhand to the Court of Principal Judge, Family Court at Rohini Court Complex, District North West, Delhi. Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.08.14 Records shall be sent by the Court where 16:02:38 IST Reason: proceedings are pending to the transferee Court Transfer Petition(s)(Civil) No(s). 522/2023 1 promptly and without any delay.
The transfer petition stands allowed in the aforesaid terms.
...................J. (S. RAVINDRA BHAT) ....................J (ARAVIND KUMAR) New Delhi;
August 10, 2023.
Transfer Petition(s)(Civil) No(s). 522/2023 2
ITEM NO.5 COURT NO.5 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 522/2023
MAHIMA GUPTA @ JYOTISHACHARYA MAHIMA GUPTA Petitioner(s)
VERSUS
HIMANSHU GUPTA Respondent(s)
( IA No. 42110/2023 - EXEMPTION FROM FILING O.T. IA No. 42109/2023 - STAY APPLICATION) Date : 10-08-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) Mr. Dharam Raj O., Adv.
Ms. Kanupriya Paliwal, Adv. Mr. Chirag Singhal, Adv.
Mr. Vishwa Pal Singh, AOR For Respondent(s) Mr. Pulkit Srivastava, AOR Mr. Alabhya Dhamija, Adv. Ms. Sonia Dhamija, Adv.
Mr. Jatin Goel, Adv.
Mr. Ranjeet Mishra, Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the parties.
The transfer petition stands allowed in terms of the signed order.
Pending applications stand disposed of.
(RASHMI DHYANI PANT) (BEENA JOLLY) COURT MASTER COURT MASTER
(signed order is placed on the file) Transfer Petition(s)(Civil) No(s). 522/2023 3