Himachal Pradesh High Court
State Of H.P. And Others vs . Puran Sukh A/W on 6 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. and others vs. Puran Sukh a/w connected matter.
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CWP No. 856 of 2019 with COPC(T) No. 744 of 2019.
CWP No. 856 of 2019.
06.01.2023. Present: Mr Anup Rattan, Advocate General with Mr. Y.P.S. Dhaulta, Additional Advocate General, Mr. J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the petitioners.
Mr. Ram Murti Bisht, Advocate, for the respondent.
COPC(T) No. 744 of 2020.
Mr. Ram Murti Bisht, Advocate, for the petitioner.
Mr Anup Rattan, Advocate General with Mr. Y.P.S. Dhaulta, Additional Advocate General, Mr. J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents.
Even though, the arguments were heard and judgment reserved on 05.01.2023, however, during the course of dictating judgment, it transpired that certain clarifications are required to be obtained from the petitioner. Therefore, the matter was listed for rehearing.
List on 10.01.2023, as prayed for.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 06, 2023.
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