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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Mizoram - Subsection

Section 207(1)(c) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(c)fraudulently defaces or fraudulently destroys any ballot paper or any declaration of identity, or