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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1)(iv) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(iv)Not more than five other wholetime teachers of the subject of at least ten years' standing to be nominated in such manner as may be prescribed by the Statutes ;