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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(1)There shall be a Board of Courses and Studies for each subject or group of subjects consisting of-
(i)The Head of the University department concerned, who shall be the Chairman and where there is no such Head of the University department, one of the Heads of the College departments mentioned in item (iii) shall be the Chairman, by rotation, in the manner prescribed by the Statutes ;
(ii)University Professors, Professors and Readers in the department ;
(iii)Three Heads of College departments one of whom shall be the Head of department of a college maintained by the University to be nominated in the manner prescribed by the Statutes ; and
(iv)Not more than five other wholetime teachers of the subject of at least ten years' standing to be nominated in such manner as may be prescribed by the Statutes ;
with powers to co-opted one member from amongst persons who are not connected with the University.