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State of Uttar Pradesh - Section

Section 6 in The U.P. Sheera Niyantran Niyamavali, 1974

6. Applicability of Rules 4 and 5 to distilleries [Section 22].

- The provisions of Rules 4 and 5 shall mutatis mutandis apply to owners of distilleries in U. P. in respect of molasses supplied to them by the sugar factories for distillation purposes.