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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(2)Fee for part of the year shall be payable on pro rata basis to the number of days during the year and shall be rounded off to the nearest hundred rupees.