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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(17) in Tamil Nadu Town and Country Planning Act, 1971

(17)in section 77,-
(a)for the expressions "Director" and "the planning authority concerned" wherever they occur, the expressions "Government" and "the Metropolitan Development Authority" shall, respectively, be substituted;