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[Cites 0, Cited by 0] [Section 9D(17)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(17)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)for the expressions "Director" and "the planning authority concerned" wherever they occur, the expressions "Government" and "the Metropolitan Development Authority" shall, respectively, be substituted;