Section 41E(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
(2)[ It shall be the duty of the Polling Officer at the polling station to assist the Presiding Officer for such station in the performance of his functions.] [The principle rules shall be re-numbered as sub-rule (1) and sub-rule (2) was added by G. N. of 7.6.1990.]]