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State of Maharashtra - Section

Section 41E in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

41E. [ General Duty of Presiding Officer. [Added as per G. N., No. APM. 2069/7757-C-1, dated 8th February, 1971, published in M.G.G., Part IV-B, dated 8th February, 1971, p. 863.]

- [(1)] It shall be the general duty of the Presiding Officer at the Polling Station to keep order thereat and to see that the poll is fairly taken.
(2)[ It shall be the duty of the Polling Officer at the polling station to assist the Presiding Officer for such station in the performance of his functions.] [The principle rules shall be re-numbered as sub-rule (1) and sub-rule (2) was added by G. N. of 7.6.1990.]]