Section 7 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
7. Courtesy call by Inspectors-General/Deputy Inspectors-General or the Chief Minister of the State
.-On the occasion of their first visit to a State after assumption of charge, the Inspector-General and Deputy Inspector-General of the concerned Frontier/State shall call on the Chief Minister of the State. Such calls are not necessary during such officer 's subsequent visits to the State Capital, unless in the meantime, a new Chief Minister has assumed office.
