Bombay High Court
Vishnuji P. Mishra vs The State Of Maharashtra on 14 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 4100 OF 2018
Sanjeet R. Shukla ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH PUBLIC INTEREST LITIGATION NO. 78 OF 2007 Peoples Health Organisation (india) And Anr ....Petitioner V/S Union Of India Iits Legl Cell At Ayker Bhavan ....Respondent And 3 Ors WITH WRIT PETITION NO. 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 225 OF 2016 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Kishore Jagannathrao Shitole (intervener/applicant) Page 1/7 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 02:43:34 ::: WITH PUBLIC INTEREST LITIGATION NO. 41 OF 2008 People\'s Health Organisation(india) ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 71 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors. And ....Respondent Sambhaji Bajaba Thokal (applicant) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 59 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Balasaheb ....Respondent Asaram Sarate (applicant) WITH WRIT PETITION LODGING NO. 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH Page 2/7 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 02:43:34 ::: NOTICE OF MOTION (WRIT PETITION) NO. 565 OF 2018 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 739 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 32 OF 2017 In WRIT PETITION 3151 OF 2014 Shri. Sanjeet Shukla ....Petitioner V/S The State Of Maharashtra And 3 Ors.and Akhil ....Respondent Maratha Federation Applicant Intervener WITH WRIT PETITION LODGING NO. 4269 OF 2018 Vishnuji P. Mishra ....Petitioner V/S The State Of Maharashtra ....Respondent WITH Page 3/7 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 02:43:34 ::: CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 526 OF 2018 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prashant Shankar ....Respondent Bhosale (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 17 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH PUBLIC INTEREST LITIGATION LODGING NO. 6 OF 2019 Doodhnath Vishveshwar Saroj And Anr. ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 41 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Vaibhav ....Respondent Dhondiram Kadam (prop. Respondent) Page 4/7 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 02:43:34 ::: WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 42 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra And Prafull Pratap ....Respondent Pawar (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 67 OF 2019 In WRIT PETITION LODGING NO . 4100 OF 2018 Sanjeet R. Shukla ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 1 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner V/S State Of Maharashtra And Anr And Kashinath ....Respondent Jaggannath Thakur (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 46 OF 2019 In WRIT PETITION LODGING NO . 4128 OF 2018 Uday Govindraj Dhople And Anr ....Petitioner Page 5/7 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 02:43:34 ::: V/S State Of Maharashtra And Anr ....Respondent Mr. Pradeep Sancheti, Sr. Advocate a/w Mr.Darshit Jain, Mr.Prathamesh Kamat, Kanchan Dube and Neha Yadav, Pallavi Bali I/by Mr. Ashish U. Mishra for petitioner in WPL/4100/18 and W.P.(OS) No.3151/2014. Mr. Premal Krishnan a/w , Mr. Sankalp Anantwar,Mr. Anurag Mankar, Risha Alva and Dinesh Bhatia I/by Pan India Legal for petitioner in WPL/4128/18. Mr.S.G.Anney,Sr.Adv. A/w. Pooja Patil, Premlal Krishnan, Sankalp Anantwar, Anurag Mankar, Rishi Alwa, Dinesh Bhatia, I/by. M/s. Pan India Legal Services LLP for Petitioners in WPL.No.4128/2018 and NMW Nos.565/2018, 17/2019, 45/2019.
Mr.Ejaj Naqvi for the Petitioner in PIL.(OS)No.06/2019 Mr. Ramesh Dube Patil a/w Ankur Pahade, Vivek Joshi, Khushbu Marwadi and Prasad Dube Patil I/by Jay and Co. for Applicant/Intervenor in CHSW.NO.01/2019. Dr.Ishwar Gilada Petitioner-in-person in PIL(OS).No.41/20018 and PIL(OS)No.78/2007.
Mr. V. A. Thorat, Senior Counsel, Mr. A. Y. Sakhare, Senior Counsel, Mr. A. B. Vagyani, Govt. Pleader, Smt. P. H. Kantharia, GP, Mr.Rakesh Rathod -Special Counsel ,Smt. G. R. Shastri, Addl. G.P, Mr. P. P. Kakade, AGP,Mr.Laxmikant Satelkar-AGP, Ms.Jyoti Chavan-AGP,Mr.R.J.Mane-AGP, Ms. Nisha Mehra, AGP, Ms.D. Patankar-AGP, Mr. Vaibhav Sugdare, Ms. Prachi Tatake, Mr. Akshay Shinde, B Panel AGP and Joel Carlos, Shriram Pingle,Deepak Salvi, Mr.Rakesh Rathod, Mrs.M.P.Thakur-AGP, for Respondent-State. Mr.V.M.Thorat a/w. P.V.Thorat, Anukul Seth, Aditya Bhagat for Applicant in CHSWL.No.58/2018 and CHSWL.NO59/2019. Mr.M.S.Bhardwaj for R.No.1 (UOI) in PIL.No.78/2007. Mr.S.S.Pakale a/w. Mr.M.S.Bhardwaj for R.No.3 (UOI) in PIL.No.41/2008.
Page 6/7 ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 02:43:34 :::Mr.Hemant Sharma I/by. Ganesh Gole for R.No.4(MCI) in PIL(OS).No.41/2008.
Mr. Rajiv Chavan,Sr.Adv. a/w Priyanka Chavan, Anupama Pawar,Sumangala Yadav and Rajesh Tekale I/by.Sachin Pawar for Applicant/Intervenor in CHSWL.No.41/2019 in WPL.No.4100/2018.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 14th February, 2019 P.C. :
Heard. Stand over to 15/02/2019 at the bottom of Supplementary Board. Ad-interim relief if any to continue till then.
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