Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(1)] [Section 198] [Entire Act]

State of Kerala - Subsection

Section 198(1)(b) in Kerala Factories Rules, 1957

(b)use of the articles, appliance or accommodation requires by these rules for the purpose for which they are provided;