Section 74(1) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019
(1)There shall be a constituted a District Level Mining Task Force as under:(a)Collector- Chairman(b)Superintendent of Police(c)All Sub Divisional Officers(d)All Sub Divisional Police Officers(e)Divisional Forest Officer(f)Executive Engineer, RCD, BCD, PHED and Rural Works Department(g)District Transport Officer(h)District Mining Officer - Member Secretary
