Section 18 in The Kadi Sarva Vishwavidyalaya Act, 2007
18. Finance Committee.
(1)The Finance Committee shall consist of the following members, namely:-(i)the Director who shall be the Chairman of the Committee;(ii)one member of the Board to be nominated by the President;(iii)one Dean, by rotation to be nominated by the Director, and(iv)one expert in the field of finance to be nominated by the President.(2)The Registrar shall be Secretary of the Committee.(3)The term of office of the members shall be three years.
