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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(1) in The Oil Mines Regulations, 2017

(1)The effluent treatment plant for water produced from wells shall be designed in such a manner that oil content in each discharge stream meets the stipulation as fixed by the Government of India in the Ministry of Environment, Forest and Climate Change.