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Union of India - Section

Section 76 in The Oil Mines Regulations, 2017

76. Effluent Treatment Plant for water produced from wells.

(1)The effluent treatment plant for water produced from wells shall be designed in such a manner that oil content in each discharge stream meets the stipulation as fixed by the Government of India in the Ministry of Environment, Forest and Climate Change.
(2)The discharge point for water produced from the wells shall be placed in such a manner that such discharges shall not cause harm to the environment.