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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(c) in The West Bengal State Council Of Higher Education Act, 1994.

(c)Other members
(i)two Vice-Chancellors of the Government-aided Universities not covered under sub-clause (vii) of clause (b) of this sub-section, to be nominated by the Government;
(ii)one member from amongst the Principals of the affiliated colleges to be nominated by the Government;
(iii)two Teachers from amongst the Teachers of the Universities conducting post-graduate courses to be nominated by the Government;
(iv)two Teachers from amongst the Teachers of the affiliated Colleges conducting undergraduate courses to be nominated by the Government;
(v)one eminent educationist to be nominated by the Government;
(vi)one member nominated by the Government from amongst the eminent scientists;
(vii)one member, who shall represent the industry, to be nominated by the Government;
(viii)one technical expert to be nominated by the Government;
(ix)one Member-Secretary to be appointed by the Government.