Section 4(1) in The West Bengal State Council Of Higher Education Act, 1994.
(1)The State Council shall consist of the following members, namely:-(a)(i)Chairman; and(ii)a Vice-Chairman,to be appointed by the Government from amongst the eminent educationists;(b)ex officio members(i)Secretary, University Grants Commission, or his nominee, not below the rank of a Joint Secretary, University Grants Commission;(ii)Secretary, Higher Education Department of the Government;(iii)Secretary, Finance Department of the Government;(iv)Director of Public Instruction of the Government;(v)Director of Technical Education of the Government;(vi)Secretary, Department of Science and Technology of the Government;(vii)Vice-Chancellors of all Government-aided Universities offering education in humanities, basic sciences, engineering and technical subjects through conventional as well as distance modes; and(viii)Chairman, West Bengal College Service Commission;(c)Other members(i)two Vice-Chancellors of the Government-aided Universities not covered under sub-clause (vii) of clause (b) of this sub-section, to be nominated by the Government;(ii)one member from amongst the Principals of the affiliated colleges to be nominated by the Government;(iii)two Teachers from amongst the Teachers of the Universities conducting post-graduate courses to be nominated by the Government;(iv)two Teachers from amongst the Teachers of the affiliated Colleges conducting undergraduate courses to be nominated by the Government;(v)one eminent educationist to be nominated by the Government;(vi)one member nominated by the Government from amongst the eminent scientists;(vii)one member, who shall represent the industry, to be nominated by the Government;(viii)one technical expert to be nominated by the Government;(ix)one Member-Secretary to be appointed by the Government.
