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Union of India - Section

Section 123 in The Railway Protection Force Rules, 1987

123. Uniform when to be worn.

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123.1All superior officers and enrolled members of the Force shall wear uniformwhen attending parades, orderly room, courts of justice, official funerals or whileinspecting guards or when an inspecting officer is present in office and on all otheroccasions when required to do so. Official uniform or any of its shall not be wornwhen off duty:Provided that there may not be any objections its use in departmental culturalshows.
123.2No member of the Force shall turn up for duty unless properly dressed nor heshall smoker nor, chew `paan' in the open when on duty in uniform.
123.3All superior officers and enrolled members of the Force shall wear with alltypes of uniform engraved name tabs above the right breast pocket in a manner that the lower edge of the tab shall be just above the top seam of the pocket flap. Nametab shall be of the size of 8.23x0.16 cm. Of formica or similar material suitable forengraving. Letters shall be squat type upto fourteen in number.
123.4No unauthorized ornaments or emblem, sign or mark shall be worn with theuniform.
123.5Watch chains, trinkets, fountain pens, etc. shall not be worn with uniform so asto be visible. The wearing of signet ring is, however, permitted.
123.6Sun-glasses shall not be worn with uniform, except under medical advice, on the following occasions:
(i)on ceremonial parades or while on VIP duty, and
(ii)when on quarter guard duty or inspecting a guard or attending a parade.