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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(iii) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(iii)In case of emergency, please writ to the Registrar under a Registered Confidential cover, or contact him on telephone Nos. 32368/32963.