Himachal Pradesh High Court
Hira Lal vs . Hrtc & Ors A/W Connected Matters on 6 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Hira Lal Vs. HRTC & Ors a/w connected matters CWPOA Nos. 6232, 5711, 5801 of 2019 and CWPOA Nos. 2846, 2932 of 2020 .
6.5.2022 Present: Mr. Balwant Singh Thakur, Advocate for the petitioner(s)in all the petitions.
Mr. Raman Jamalta, Advocate, for the respondents in all the cases.
Pleadings are complete. List for final hearing after six weeks. r (Chander Bhusan Barowalia) Judge 6th May, 2022 (Guleria) ::: Downloaded on - 06/05/2022 20:07:19 :::CIS