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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(1)(ii) in Faridabad Complex Administration Building Rules, 1989

(ii)Sun-shades provided above a height of 2.3 metres from the ground level shall be permitted to project up to a maximum of 65 centimetres within the applicants' own land and 25 centimetres if outside.