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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(IX) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IX)No candidate will be allowed to leave the examination hall until expiry of the full allotted time for the paper except where due to ill health it will be extremely difficult for the candidate to stay in the hall and in such case he/she will be allowed to leave the hall without question booklet which can be collected by him/her or by his /her representative only after the Test is over.